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Union of India - Section

Section 164 in Rules of Procedure and Conduct of Business in Lok Sabha

164. Countersignature.

- [(1) Every petition shall be countersigned by a member presenting it. If a petition is made in any Indian language other than Hindi or English, its translation in Hindi or English shall also be countersigned by the member presenting it.Provided that the petition submitted online through Members' Portal shall be deemed to be countersigned by the member.Provided further that the member may have the option to countersign the petition and upload a scanned copy thereof.] [Substituted by Notification No. 12/1/CI/2017, dated 3.8.2017.]
(2)A member shall not present one's own petition.