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[Cites 0, Cited by 0] [Section 24(1a)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1a)(d) in The Anna University of Technology, Tiruchirappalli Act, 2006

(d)Three members from among the Chief Engineers or General Managers from the Departments of the State Government, Railways, Military Engineering Services, Defence, Post and Telegraphs, Telephones and other autonomous organizations in the State, nominated by the Chancellor on the recommendations of the Vice-Chancellor;