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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(1)(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)if he is deaf, mute or suffering from any contagious disease; or