Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(b) in Maharashtra Court-fees Act. (b)In suits for declaration similar to those falling under subparagraph (a) in respect of moveable property one fourth of ad valorem fee leviable on the value of the moveable property subject to the minimum fee as under sub-paragraph (a):
