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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(ii) in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016

(ii)The Building/Building design is rated by GRIHA (Green Rating for Integrated Habitat Assessment) developed by Government of India as 4 star or 5 star;