Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(2)(c) in Telangana Survey and Boundaries Act, 1923

(c)define the classes of officers to be appointed to do duty under this Act and the powers to be exercised by such officers;