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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(3)(c) in Assam Panchayat Act, 1994

(c)shops, pharmacies, tailoring, laundry, hair cutting saloon, carpentry works and automobile work shops, TV, VCR, radio and tape recorder repairing shops;