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State of Uttar Pradesh - Section

Section 105 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

105. Bulldozers.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)an operator of a bulldozer before leaving such bulldozer :
(i)applies the brakes;
(ii)lowers the blade and sipper; and
(iii)puts the shift lever into neutral.
(b)a bulldozer is left on level ground at the close of the work for which such bulldozer is used;
(c)The blade of bulldozer is kept low when such bulldozer is moving uphill;
(d)The bulldozer blades are not used as brakes except in an emergency.