Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 18 October, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 MCRC-40296-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 40296 of 2024 (NIKKI Vs THE STATE OF MADHYA PRADESH ) Dated : 18-10-2024 Shri Manish Yadav - advocate for the petitioner.
Ms. Vinita Dwivedi Pl appearing on behalf of Advocate General.
At the request of counsel for the petitioner, list on 23.10.2024.
(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 10/19/2024 11:47:22 AM