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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(5)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

(b)also search any person who leaves or is about to enter or is already in the place referred to in clause (a), if the Commissioner has reason to suspect that such person has secreted about his person, any such books of accounts or other documents relating to the business of such dealer.