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State of Chattisgarh - Section

Section 64 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

64. Removal of difficulties.

- If any difficulty arises as to the first constitution o reconstitution of any authority of the University after commencement of the Act, or otherwise in giving effect to the provisions of this Act, the State Government, as occasion may require, may by order do anything which appears to it necessary for the purpose o removing the difficulty.