Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 102 in The Orissa Co-operative Societies Rules, 1965

102. Time of distress.

- The distress shall be made after sunrise and before sunset, not any other time.