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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(8) in Madurai-Kamaraj University Act, 1965

(8)The Principals of all other affiliated colleges excluding training colleges, who have served as principals for not less than three years;[Class I-A-Life members- [Class 1-A was inserted by section 7(ii) of the Madras University and Madurai- Kamaraj University (Amendment)Act, 1979 (Tamil Nadu Act No. 42 of1979)]Such number of persons not exceeding ten as may be nominated by the Chancellor to be life members from among the Fellows of the Madurai- Kamaraj University Tamil Academy in such manner as may be prescribed by the statutes.Provided that whenever a vacancy arises among the life members of the Academic Council, such vacancy shall be filled up in such manner as may be prescribed by the statutes]Class II - Other members -