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[Cites 0, Cited by 0] [Section 85(3)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(3)(b) in The Coal Mines Regulations, 2017

(b)All entries made in the book referred to in clause (a) shall be signed by the engineer or other competent person, and shall be countersigned and dated by the manager.