[Cites 0, Cited by 0]
[Section 15]
[Entire Act]
State of Tamilnadu - Subsection
Section 15(1) in Tamil Nadu Panchayats (Licencing of Hoardings and Levy and Collection of Advertisement Tax) Rules, 2009
| Minimum | Maximum | ||
| (1) | (2) | ||
| (Rs. per square metre) | |||
| 1. | If the Village Panchayat lies within 30 kilometres 30 500 radius from any Municipal Corporation | 30 | 500 |
| 2. | If the Village Panchayat lies within 10 kilometres 20 500 radius from a Municipality | 20 | 500 |
| 3. | or other Village Panchayats | 10 | 500 |