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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(1)(g) in Arunachal Pradesh Panchayat Raj Act, 1997

(g)exercise such other powers, perform such other functions and discharge such other duties as the Gram Panchayat may, by general or special resolution direct or as the Government may by rules made in this behalf, prescribe.