Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 44] [Entire Act] Union of India - Subsection Section 44(b) in The Indian Electricity Act, 1910 (b)lays, or causes to be laid, or connects up any works for the purpose of communicating with any other works belonging to a licensee [* *] [ The words " without such licensee's consent" omitted by Act 32 of 1959, Section 32.]; or
