Section 53(6)(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 53(6)] [Section 53] [Entire Act]

(c)At the continuation poll, the Presiding Officer shall allow only such elector to cast his vote who did not cast his vote on the previous occasion.

Legal Document View