Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 14 in The West Bengal Restriction on Construction in Unsafe Areas Act, 1979 14. Provisions not to apply to mines. - Nothing in this Act shall apply to a mine as defined in clause (i) of sub-section (1) of section 2 of the Mines Act, 1952.
