Delhi High Court - Orders
Sumit Kakkar vs Netflix Entertainment Sesrvices India ... on 13 January, 2026
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 37/2026, I.A. 907/2026 & I.A. 908/2026
SUMIT KAKKAR .....Plaintiff
Through: Ms. Ankita and Mr. Chirag Saini,
Advs.
M: 9870259791
versus
NETFLIX ENTERTAINMENT SESRVICES INDIA LLP &
ORS. .....Defendants
Through: Mr. Sachin Gupta, Ms. Mahima
Chanchalani, Mr. Ajay, Ms.
Prashansa Singh and Mr. Rohit
Pradhan, advs. For D-2
M: 9811180270
Mr. Saikrishna Rajagopala, Ms.
Sneha Jain, Mr. Devrat Joshi, Mr.
Angad Singh Makkar and Mr. Vivek
Kumar, Advs. For D-1
M: 9667960678
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 13.01.2026
1. The present suit pertains to the allegations by the plaintiff regarding infringement of copyright by the defendants.
2. Accordingly, list before the Roster Bench dealing with the matters related to Intellectual Property Rights, subject to order of Hon'ble the Judge This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:40:50 In-charge (Original Side), on 13th January, 2026.
MINI PUSHKARNA, J JANUARY 13, 2026/KR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:40:50