Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sumit Kakkar vs Netflix Entertainment Sesrvices India ... on 13 January, 2026

                          $~25
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 37/2026, I.A. 907/2026 & I.A. 908/2026

                                    SUMIT KAKKAR                                                                           .....Plaintiff
                                                                  Through:            Ms. Ankita and Mr. Chirag Saini,
                                                                                      Advs.
                                                                                      M: 9870259791

                                                                  versus

                                    NETFLIX ENTERTAINMENT SESRVICES INDIA LLP &
                                    ORS.                                .....Defendants

                                                                  Through:            Mr. Sachin Gupta, Ms. Mahima
                                                                                      Chanchalani,    Mr.    Ajay,  Ms.
                                                                                      Prashansa Singh and Mr. Rohit
                                                                                      Pradhan, advs. For D-2
                                                                                      M: 9811180270
                                                                                      Mr. Saikrishna Rajagopala, Ms.
                                                                                      Sneha Jain, Mr. Devrat Joshi, Mr.
                                                                                      Angad Singh Makkar and Mr. Vivek
                                                                                      Kumar, Advs. For D-1
                                                                                      M: 9667960678

                                    CORAM:
                                    HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                  ORDER

% 13.01.2026

1. The present suit pertains to the allegations by the plaintiff regarding infringement of copyright by the defendants.

2. Accordingly, list before the Roster Bench dealing with the matters related to Intellectual Property Rights, subject to order of Hon'ble the Judge This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:40:50 In-charge (Original Side), on 13th January, 2026.

MINI PUSHKARNA, J JANUARY 13, 2026/KR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/01/2026 at 20:40:50