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Union of India - Section

Section 2051 in Legal Metrology (Numeration) Rules, 2011

2051.

MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC DISTRIBUTION(Department of Consumer Affairs)NOTIFICATIONG.S.R. 13(E)., New Delhi, the 7th January, 2011-In exercise of the powers conferred by sub-section (1) read with clause (f) of sub-section (2) of section 52 of the Legal Metrology Act, 2009 (1 of 2010), the Central Government hereby makes the following rules, namely: ­