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State of Rajasthan - Section

Section 9 in Rajasthan Stamp Rules, 1955

9. [Ten naye paise] [Subtituted, by Notification dated 1-10-1958 (13-11-1958).] and [Fifteen naye paise] [Substituted by Notification dated 1-10-1958 (13-11-1958).] impressed stamps.

- The duty on any instrument which is chargeable with a duty of [ten naye paise] [Substituted by Notification dated 1-10-1958 (13-11-1958).] or of [fifteen naye paise] [Substituted by Notification dated 1-10-1958 (13-11-1958).] unless otherwise provided in the Act or these rules, may be demoted by a coloured impression marked on a skelton form of such instrument by the Superintendent of Stamps.