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State of Assam - Section

Section 13 in Assam Witch Hunting (Prohibition, Prevention and Protection) Act, 2015

13. Punishment for attempt to commit offences.

- Whoever attempts to commit any offence under this Central Act and does any act towards such commission shall Act 45 of be punishable as per the provisions of section 511 of 1860 the Indian Penal Code, 1860 (Central Act 45 of 1960).