Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(7)(b) in The U.P. Electricity Reforms Act, 1999 (b)shall be just and reasonable and be such as to promote economy and efficiency in the supply and consumption of electricity; and