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Bombay High Court

K T Steel Industries Llp And Another vs Mohammad Reza Ebrahimi on 1 March, 2024

                                                                              Board Sr.No.:-38

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

              CONTEMPT PETITION NO. 2 OF 2024
                            In
             INTERIM APPLICATION 1626 OF 2020

 K T Steel Industries Llp And Another                  ....PETITIONER
             V/S
 Mohammad Reza Ebrahimi                              ....RESPONDENT

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 1st March, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 15/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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