Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)The Election Officer shall, on receiving a nomination paper, enter in the nomination paper its serial number and shall endorse on the date on which and the hour at which the nomination paper was delivered to him.