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Securities And Exchange Board Of India - Section

Section 43 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

43. Dividends.

(1)The listed entity shall declare and disclose the dividend on per share basis only.
(2)The listed entity shall not forfeit unclaimed dividends before the claim becomes barred by law and such forfeiture, if effected, shall be annulled in appropriate cases.