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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Uttarakhand - Subsection

Section 40(1)(b) in Uttaranchal School Education Act, 2006

(b)posses the qualifications prescribed under, or is exempted from such qualifications in accordance with the provisions of the Uttar Pradesh Intermediate is Education Act, 1921 (as applicable in the Uttaranchal).