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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(2)(b) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)procedure for disposal of developed lands, houses, buildings and other structures under Section 58;