Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32) in Motor Vehicles Act, 1939

(32)"trailer" means any vehicle other than a side-car drawn or intended to be drawn by a motor vehicle;