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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2)(a) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(a)Manufacturing process shall be carried on only in that part of the industrial premises specified for the purpose in the licence.