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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(5)(a) in Puducherry Town and Country Planning Act, 1969

(a)a house, out-house, stable, latrine, godown, shed, hut, wall (other than a boundary wall not exceeding 2.5 metres in height) and any other structure whether of masonry, bricks, mud, metal or any other material whatsoever;