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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(h) in The Haryana Police Act, 2007

(h)"municipal area" means the area as defined in the Haryana Municipal Act, 1973 (24 of 1973) and the rules made there under;