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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3)(d) in The M.P. Vanijyik Kar Adhiniyam, 1994

(d)any other dealer who has no turnover, if his aggregate of purchase prices of all the goods does not exceed fifty thousand rupees.