Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 25 in Sikkim Shops and Commercial Establishments Act, 1983

25. Theatres or other places of public amusement or entertainment not to sell goods of the kind sold in shops after the closing hours of shops.

- After the hour fixed for the closing of shops under section 10, no goods of the kind sold in a shop shall he sold in any theatre or other places of public amusement or entertainment except for consumption on premises.