Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(4)(a) in West Bengal Municipal (Building) Rules, 2007

(a)be so situated that at least one of its walls shall open to an interior open space or exterior open space or shaft and shall have an opening in the form of window or ventilator or louvre not less than 0.40 sq. metre in area;