Section 12(1)(h) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(h)One member from Livestock and Poultry Feed manufacturers nominated by the Government – Non Official Member.

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