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Madhya Pradesh High Court

Malgujar Loni Died Through Lts ... vs The State Of Madhya Pradesh on 19 December, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2025:MPHC-JBP:70044




                                                                1                                 RP-2485-2025
                               IN      THE      HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                           BEFORE
                                            HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                             &
                                              HON'BLE SHRI JUSTICE VIVEK JAIN
                                                 ON THE 19th OF DECEMBER, 2025
                                                REVIEW PETITION No. 2485 of 2025
                           MALGUJAR LONI DIED THROUGH LTS SATRUBHAN AND OTHERS
                                                  Versus
                                 THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                               Shri Y.M. Tiwari, learned counsel for petitioners.
                               Ms. Shweta Yadav, Deputy Advocate General for respondents-State.

                                                                    ORDER

Per: Justice Vivek Agarwal Learned counsel for petitioners prays for withdrawal of this Review Petition with liberty to appear before the competent Revenue Authority and put-forth his case, in accordance with law.

Accordingly, Review Petition is dismissed as withdrawn, with the aforesaid liberty.

                                     (VIVEK AGARWAL)                                    (VIVEK JAIN)
                                          JUDGE                                            JUDGE
                           A.Praj.




Signature Not Verified
Signed by: ASHWANI
KUMAR PRAJAPATI
Signing time: 19-12-2025
14:42:06