Madhya Pradesh High Court
Malgujar Loni Died Through Lts ... vs The State Of Madhya Pradesh on 19 December, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
NEUTRAL CITATION NO. 2025:MPHC-JBP:70044
1 RP-2485-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
&
HON'BLE SHRI JUSTICE VIVEK JAIN
ON THE 19th OF DECEMBER, 2025
REVIEW PETITION No. 2485 of 2025
MALGUJAR LONI DIED THROUGH LTS SATRUBHAN AND OTHERS
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Shri Y.M. Tiwari, learned counsel for petitioners.
Ms. Shweta Yadav, Deputy Advocate General for respondents-State.
ORDER
Per: Justice Vivek Agarwal Learned counsel for petitioners prays for withdrawal of this Review Petition with liberty to appear before the competent Revenue Authority and put-forth his case, in accordance with law.
Accordingly, Review Petition is dismissed as withdrawn, with the aforesaid liberty.
(VIVEK AGARWAL) (VIVEK JAIN)
JUDGE JUDGE
A.Praj.
Signature Not Verified
Signed by: ASHWANI
KUMAR PRAJAPATI
Signing time: 19-12-2025
14:42:06