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[Cites 0, Cited by 0] [Section 217] [Entire Act]

State of Andhra Pradesh - Subsection

Section 217(3) in Criminal Rules of Practice and Circular Orders, 1990

(3)Inter departmental Supply of Copies: - Copies of orders of records which one Department of Government propose to supply to another Department on application, shall be made on plain unstamped paper and by the ordinary staff.