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Punjab-Haryana High Court

Sikka Rice & General Mills And Others vs State Of Punjab And Others on 15 April, 2009

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                             CHANDIGARH.

                         CWP No. 8589 of 1990

                   Date of Decision: April 15, 2009

Sikka Rice & General Mills and others

                                                          ...Petitioners

                                Versus

State of Punjab and others

                                                      ...Respondents

CORAM: HON'BLE MR. JUSTICE M.M. KUMAR

             HON'BLE MR. JUSTICE H.S. BHALLA

For the Petitioner(s):    Mr. G.C. Dhuriwala, Advocate,

For the Respondent(s): Mr. P.K. Jain, Addl. AG, Punjab,
                       Mr. S.K. Lamba, Advocate,
                       Mr. Arun Bansal, Advocate,
                       Mr. P.K. Goklaney, Advocate.

1.    Whether Reporters of local papers may be
      allowed to see the judgment?
2.    To be referred to the Reporters or not?
3.    Whether the judgment should be reported in
      the Digest?

M.M. KUMAR, J.

For orders see CWP No. 2795 of 1990.

(M.M. KUMAR) JUDGE (H.S. BHALLA) April 15, 2009 JUDGE Pkapoor