Punjab-Haryana High Court
Sikka Rice & General Mills And Others vs State Of Punjab And Others on 15 April, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CWP No. 8589 of 1990
Date of Decision: April 15, 2009
Sikka Rice & General Mills and others
...Petitioners
Versus
State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE H.S. BHALLA
For the Petitioner(s): Mr. G.C. Dhuriwala, Advocate,
For the Respondent(s): Mr. P.K. Jain, Addl. AG, Punjab,
Mr. S.K. Lamba, Advocate,
Mr. Arun Bansal, Advocate,
Mr. P.K. Goklaney, Advocate.
1. Whether Reporters of local papers may be
allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in
the Digest?
M.M. KUMAR, J.
For orders see CWP No. 2795 of 1990.
(M.M. KUMAR) JUDGE (H.S. BHALLA) April 15, 2009 JUDGE Pkapoor