Punjab-Haryana High Court
Karnal Singh (Deceased) Through Lrs And ... vs The State Of Haryana And Another on 20 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1010 of 1996 (O & M)
(L.A.C. No. 92 of 1995)
Karnal Singh (deceased) through LRs and others
......Appellants
Versus
The State of Haryana and another
.....Respondents
` CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Pritam Saini, Advocate, for the landowners.
Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.768 of 1996, titled as Chuhar Singh (deceased) through LRs Versus The State of Haryana and another.
(RAJESH BINDAL) 20.5.2011 JUDGE A.Gupta