Divyansh Infra Estate Private Limited vs Sanjay Shukla 21 Cont/651/2018 Sushant ... on 10 July, 2018

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Chattisgarh High Court

Divyansh Infra Estate Private Limited vs Sanjay Shukla 21 Cont/651/2018 Sushant ... on 10 July, 2018

Bench: Sanjay K. Agrawal

                                         1

                                                                           NAFR

            HIGH COURT OF CHHATTISGARH, BILASPUR

                             CONT No. 625 of 2018

      Divyansh Infra Estate Private Limited Through Director Abhishek Jain S/o
      Late Jagdish Jain, Aged About 38 Years R/o Arihant Nivas, Favvara Chowk,
      Sattibazar, Raipur Chhattisgarh.                          ---- Petitioner

                                    Versus

   1. Sanjay Shukla Secretary Housing And Environment Department, Mahanadi
      Bhawan, P.S. And Post Rakhi, Naya Raipur, District Raipur Chhattisgarh.,
      District : Raipur, Chhattisgarh

   2. Vinit Nair, Director - Town And Village Investment Department, Regional
      Office, RDA Building, Shastri Chowk, Raipur, District Raipur Chhattisgarh.

   3. Jay Uraon, Tahsildar,     Office   Of Tahsildar,   Raipur,   District Raipur
      Chhattisgarh.

   4. O.P. Choudhari, Collector, Office Of Collectorate, Raipur, District Raipur
      Chhattisgarh.

   5. Mahadeo Kawre, Sub Divisional Officer (Rev), Raipur, District Raipur
      Chhattisgarh.

   6. Kishroe Sinha, Naib Tahsildar, Office Of Tahsildar, Raipur, District Raipur
      Chhattisgarh.

   7. M/s Sanjay Bajpai Builders Pvt. Ltd., Address Krishna Complex, 2nd Floor,
      Kachhari Chowk, Raipur Chhattisgarh, Through Director Sarita Bajpai, Aged
      About 47 Years, Wd/o Shri Sanjay Bajpai, R/o Exotica, Shanker Nagar,
      Raipur Chhattisgarh., District : Raipur, Chhattisgarh

   8. Sarita Bajpai Wd/o Shri Sanjay Bajpai, Aged About 47 Years Director, M/s.
      Sanjay Bajpai Builders Pvt. Ltd. R/o Exotica, Shanker Nagar, Raipur
      Chhattisgarh., District : Raipur, Chhattisgarh

   9. Yogeshwar Shukla, R/o Krishna Complex, 2nd Floor, Kachhari Chowk,
      Raipur Chhattisgarh.
                                           ---- Respondents/ Contemnors

For Petitioner : Mr. Y. C. Sharma, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 10/07/18 Heard.

Office objection is over-ruled.

2. This contempt petition has been filed by the petitioner herein, alleging non-compliance of this Court's order dated 13.09.2017 passed in WPC Nos. 2009/2015 and 2010/2015 and also the order dated 06.10.2017 passed in W.P.(C) No. 1750 of 2016.

3. After hearing learned counsel appearing for the petitioner, I deem it appropriate to give one opportunity to the respondents/contemnors to ensure compliance of this Court's order dated 13.09.2017 & 06.10.2017 passed by this Court.

4. The petitioner may also make additional representation along with the copy of this order within ten days from today before the respondents and, in turn, the respondents shall ensure the compliance of this Court's order dated 13.09.2017 & 06.10.2017 in its letter and spirit expeditiously.

5. With the aforesaid direction, the contempt case stands finally disposed of.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka

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