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Bombay High Court

Tata Capital Financial Services Ltd vs Nectar Prints Pvt Ltd And 2 Ors on 29 November, 2018

Author: G.S.Kulkarni

Bench: G.S.Kulkarni

RNG                                         1/1                          4-1412.18

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                      ARBITRATION PETITION (L) NO.1412 of 2018

      Tata Capital Financial Services Ltd                 .. ... Petitioner
                 vs
      Nectar Prints Pvt.Ltd & ors                         ....     Respondents

__________ Mr.Karl Tambly with Mr.Shivrez Mukrji I/b India Law LLP for Petitioner Mr.Shreyas Bhatkar for Respondents.

                                           Coram :    G.S.KULKARNI, J
                                           Date :     29th NOVEMBER, 2018
      P.C

Mr.Shreyas Bhatkar appears and states that he has instructions to appear for the respondents. Stand over to 5.12.2018.

(G.S.KULKARNI, J) ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 11:07:33 :::