Bombay High Court
Tata Capital Financial Services Ltd vs Nectar Prints Pvt Ltd And 2 Ors on 29 November, 2018
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
RNG 1/1 4-1412.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION (L) NO.1412 of 2018
Tata Capital Financial Services Ltd .. ... Petitioner
vs
Nectar Prints Pvt.Ltd & ors .... Respondents
__________ Mr.Karl Tambly with Mr.Shivrez Mukrji I/b India Law LLP for Petitioner Mr.Shreyas Bhatkar for Respondents.
Coram : G.S.KULKARNI, J
Date : 29th NOVEMBER, 2018
P.C
Mr.Shreyas Bhatkar appears and states that he has instructions to appear for the respondents. Stand over to 5.12.2018.
(G.S.KULKARNI, J) ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 11:07:33 :::