Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(6)(d) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(d)details of any credit rating obtained by the InvIT and any change in such rating;