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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)No room containing water closet shall be used for any purpose except as a lavatory and no such room shall open directly into any kitchen or cooking space by a door, window or other opening.