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[Cites 0, Cited by 0] [Section 534D(1)] [Section 534D] [Entire Act]

State of Odisha - Subsection

Section 534D(1)(c) in Orissa Municipal Rules, 1953

(c)where the area of a site is contiguous with the rear of another site, that is, where the rear of the boundary of the site does not about on a service lane if the area of the site exceeds 300 sq. yards but does not exceed 500 sq. yards and 15 feet in other cases;