Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171(9)] [Section 171] [Entire Act] State of West Bengal - Subsection Section 171(9)(b) in The Calcutta Municipal Corporation Act, 1980 (b)in respect of land, hut or building in any other bustee fifteen per cent.,