Calcutta High Court (Appellete Side)
Sb. Madhumita Senapati (Samanta) vs The State Of West Bengal & Ors on 16 April, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
07 WP No. 9765 (W) of 2014
16.04.2014
sb. Madhumita Senapati (Samanta) Vs. The State of West Bengal & Ors.
Mr. Ajoy Debnath, Mr. Asit Kumar De .... for the petitioner.
Ms. Chaitali Bhattacharya, Ms. Smita Das De ..... for the State.
Affidavit of service filed in Court today be taken on record.
On the prayer of the learned advocate appearing for the State, let this matter stand adjourned for a fortnight for further consideration.
(Biswanath Somadder, J.)