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State of Jharkhand - Section

Section 254 in Bihar Education Code, 1961

254. Class Masters.

- As far as possible especially in the lower classes, one teacher should teach and be responsible for each class. Even in the higher classes of High schools the responsibility for each class should be assigned definitely to one teacher. Each class master should be responsible for the welfare and the general intellectual and moral progress of the boys of the class definitely assigned to him. These instructions are not, however, intended to prevent the grouping of boys for instruction in different subjects according to their proficiency in those subjects, where the strength of the school staff renders such grouping possible.(D.P.I.'s circular no. 32, dated the 23rd September 1914 and Government Resolution no. 2258-E., dated the 5th December 1923.)