Himachal Pradesh High Court
Krishna & Others vs . State Of H.P & Others on 13 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Krishna & Others vs. State of H.P & Others .
CWP No. 65 of 2019 13.12.2022 Present: Mr. Arun Kumar, Advocate, vice counsel for the petitioners.
Mr. R.P Singh, Deputy Advocate General, for respondent Nos. 1 to 5-State.
r to None for respondent No.6.
The learned counsel appearing for the petitioners, seeks and is granted time to file rejoinder.
Stand over for three weeks.
( A.A. Sayed )
Chief Justice
13th December, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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