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Himachal Pradesh High Court

Krishna & Others vs . State Of H.P & Others on 13 December, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Krishna & Others vs. State of H.P & Others .

CWP No. 65 of 2019 13.12.2022 Present: Mr. Arun Kumar, Advocate, vice counsel for the petitioners.

Mr. R.P Singh, Deputy Advocate General, for respondent Nos. 1 to 5-State.

r to None for respondent No.6.

The learned counsel appearing for the petitioners, seeks and is granted time to file rejoinder.

Stand over for three weeks.




                                                              ( A.A. Sayed )




                                                               Chief Justice





              13th December, 2022                       ( Jyotsna Rewal Dua )





                    (priti)                                    Judge




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